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State of Uttar Pradesh - Section

Section 733 in Rules under the United Provinces Excise Act, 1910

733. Pipes to be painted.

- Pipes in distilleries must be painted as follows :If intended for the conveyance of wash, green; if for the conveyance of spirit, red; if for the conveyance of feints, brown; if for the conveyance of water or steam, white; if for the conveyance of spent wash or molasses, blue. The officer-in-charge will be held strictly responsible for the colour of every pipe being correct and the paint bright.Note. - By gas is meant gas used for the purpose of illumination power only. A vapour pipe is not a gas pipe and must be painted red.