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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(6)(d) in Madhya Pradesh Micro and Small Enterprises Facilitation Council Rules, 2017

(d)if he abstains himself /herself from three consecutive meetings of the Council without the leave of the Chairperson, and in any case from five consecutive meeting; or