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[Cites 0, Cited by 0] [Section 374(1)] [Section 374] [Entire Act]

State of Assam - Subsection

Section 374(1)(b) in Gauhati Municipal Corporation Act, 1971

(b)Cause to be put up or painted at a conspicuous part of any building, wall or place, at or near each end, corner or entrance of such street or on some convenient part of such street, the name or number by which it is to be known;