Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 557A] [Entire Act] State of Haryana - Subsection Section 557A(3) in Punjab Jail Manual (3)All letters shall be written at such time and place as the Superintendent may appoint. Fixed days of the week preferably Sunday and Thursday shall be set apart for letter writing.
