Kerala High Court
Union Of India vs K.P.Prabhakaran on 25 April, 2008
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.SURENDRA MOHAN
&
THE HONOURABLE SMT. JUSTICE P.V.ASHA
THURSDAY, THE 31ST DAY OF MARCH 2016/11TH CHAITHRA, 1938
WP(C).No. 28502 of 2008 (S)
----------------------------
AGAINST THE ORDER IN OA 691/2006 of CENTRAL ADMINISTRATIVE
TRIBUNAL,ERNAKULAM BENCH DATED 25.4.2008
PETITIONERS:
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1. UNION OF INDIA, REPRESENTED BY THE
GENERAL MANAGER, SOUTHERN RAILWAY, HEADQUARTERS OFFICE,
PARK TOWN P.O., CHENNAI-3.
2. THE DIVISIONAL RAILWAY MANAGER,
SOUTHERN RAILWAY, PALGHAT DIVISION, PALGHAT.
3. THE SENIOR DIVISIONAL PERSONNEL OFFICER,
SOUTHERN RAILWAY, PALGHAT DIVISION, PALGHAT.
4. THE SENIOR DIVISIONAL FINANCE MANAGER,
SOUTHERN RAILWAY, PALGHAT DIVISION, PALGHAT.
BY ADV. SRI.SUBAL J.PAUL
RESPONDENT:
-----------
K.P.PRABHAKARAN, STATION MASTER,
SOUTHERN RAILWAY, EDAKKAD, PALGHAT DIVISION,,
RESIDING AT MADATHIL HOUSE, "PRABHA SANGAMAM",,
POST WEST PONNIAM, TELLICHERY, KANNUR DISTRICT.
R,R1 BY ADV. SRI.T.C.GOVINDA SWAMY
R,R1 BY ADV. SMT.D.HEERA
R,R1 BY ADV. SMT.R.R.REJITHA
R,R1 BY ADV. SRI.G.SHYAM RAJ
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
31-03-2016, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RKC
WPC NO.28502/2008
APPENDIX
PETITIONERS' EXHIBITS
P1: COPY OF THE ORDER DATED 15.7.2005 OF THE 4TH PETITIONER
P2: COPY OF ORDER DATED 8.10.1997 OF R1
P3: COPY OF THE ORDER DATED 25.4.2008 OF THE ADMINISTRATIVE TRIBUNAL,
ERNAKULAM BENCH.
RESPONDENT'S EXHIBITS: NIL
RKC
TRUE COPY
PA TO JDUGE
K.SURENDRA MOHAN &
P.V.ASHA, JJ.
W.P.(C) No.28502 of 2008
Dated this the 31st day of March, 2016
JUDGMENT
Surendra Mohan, J.
It is submitted by the learned counsel for the respondent that the respondent has been passed away more than three years back. The petitioners herein have not taken any steps to implead the legal representatives of the respondent. It is also submitted that the direction of the CAT has already been implemented. In view of the above, this writ petition is dismissed.
Sd/-
K.SURENDRA MOHAN JUDGE Sd/-
P.V.ASHA JUDGE rkc