Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(2)(e) in Madhya Pradesh Motor Vehicles Taxation Act, 1947

(e)to provide for any other matter for which no provision has been made in this Act and for which provision is, in the opinion of the [State]3 Government, necessary.