Madhya Pradesh High Court
Sant Nirankari Mandal Delhi vs Smt. Guddi Devi on 10 May, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-1793-2013
( SANT NIRANKARI MANDAL DELHI Vs SMT. GUDDI DEVI)
5
Gwalior, Dated : 10-05-2018
None for the petitioner.
Shri S.N.Dubey, learned counsel, for Shri Alok Shrivastava,
counsel for the respondents, prays for adjournment.
Case is adjourned.
e sh (VIVEK AGARWAL) ad JUDGE Pr a hy ms/-
ad Digitally signed by MADHU M SOODAN PRASAD Date: 2018.05.10 18:09:18 +05'30' of rt ou C h ig H