Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 45 in U.P. Excise Superintendent Service Rules, 1973 45. izfr'kr ls vf/kd vf/k'ks"k (ljIyl) dks p;u ds vuqorhZ volj ij vxzsuhr fd;k tk;sxk fdUrq 'krZ ;g gS fd vxzsuhr dh x;h fo'ks"k fjfDr;ka vuqlwfpr tkfr;ksa vkSj tutkfr;ksa ds lEcU/k esa dze'k% nks o"kksZa vkSj ikap o"kksZa ls vf/kd iqjkuh gksus ds dkj.k dky&ckf/kr (VkbZe ckMZ) u gksus ik;sA
