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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(7)(a) in Haryana Municipal Corporation Election Expenditure (Maintenance and submission of accounts) Order, 2017

(a)While lodging the account of election expenditure the candidate shall file the prescribed register as a part of the record.