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[Cites 0, Cited by 0] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(9) in The Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002

(9)When overhead lines transmitting electric power (other than lines forming part of the railway traction equipment) have to be carried across metro railway track, the details of the equipment provided in connection with such lines shall be designed with the object of minimizing danger in the event of breakage and in accordance with Regulations for Electrical Crossings, 1997. These details shall be approved by the Electrical Inspector to the Government of India.Note. - The Chief Electrical Engineer of Delhi Metro Rail Corporation functions as the Electrical Inspector to the Government of India for Delhi Metro Rail Corporation jobs.