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Union of India - Section

Section 30 in Bharatiya Nagarik Suraksha Sanhita, 2023

30. Powers of superior officers of police.

Police officers superior in rank to an officer in charge of a police station may exercise the same powers, throughout the local area to which they are appointed, as may be exercised by such officer within the limits of his station.[Similar to Section 36 from Old CrPC-Also Refer]