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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 39(b) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(b)with further fine which may extend to a lumpsum penalty of ten thousand rupees (Rs.10,000) plus a daily levy not exceeding one thousand rupees (Rs. 1000) for each day for which the offence continues.