Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 18 in The Private Security Agencies Central Model Rules, 2006 18. Are any criminal proceedings pending against you before a court in India? If so, give name of court, case number and offence : .............................................................................................................................................. .............................................................................................................................................. ..............................................................................................................................................
