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[Cites 0, Cited by 4] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The All India Council For Technical Education Act, 1987

(2)The Council shall, as soon as may be, after closing its annual accounts prepare a statement of accounts in such form, and forward the same to the Comptroller and Auditor-General of India by such date, as the Central Government may, in consultation with the Comptroller and Auditor-General, determine.