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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(2)(j) in Telangana Town-Planning Act, 1920

(j)the procedure to be adopted for securing cooperation on the part of the municipal authorities with the owners or persons interested in property proposed to be comprised in a town-planning scheme by such means as may be expedient, the summoning presidency and procedure of such conferences and all such matters;