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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1) in The Bihar Coal Mining Area Development Authority Act, 1986

(1)'Amenity' includes road, water supply, street lighting, housing drainage, sewerage, public works, housing, play-fields, parks, educational, Health and Medical community and recreational facilities and such other conveniences as the State Government may, by notification in Official Gazette, specify to be an amenity for the purposes of this Act;