Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(o) in Maharaja Ranjit Singh State Technical University Act, 2014 (o)to make provisions for-(i)the maintenance of National Cadet Corps or other similar organizations;(ii)physical and military training; and(iii)sports and athletic clubs;
