Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46A(2)] [Section 46A] [Entire Act] State of Rajasthan - Subsection Section 46A(2)(c) in The Rajasthan Municipalities (Election) Rules, 1994 (c)permit him to cast his vote in the same manner as for a voter entitled to vote at that polling station.