Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Uttar Pradesh - Section Section 2 in The United Provinces Tenancy Act, 1939 2. Repeal . - (1) The Agra Tenancy Act, 1926, is hereby repealed except in respect of the areas to which this Act does not apply.(2)The Oudh Rent Act, 1886, is hereby repealed.
