Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 35(7)] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(7)(d) in The Delhi Co-Operative Societies Act, 2003

(d)if he is an officer of a co-operative society which has not got its statutory audit completed within the statutory period prescribed in this Act; or