Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 92 in Criminal Rules of Practice and Circular Orders, 1990

92. Sessions Judge not to hear Applications made outside Division:

- A Sessions Judge shall decline to hear any application made to him during the recess if he is absent from his division and shall refer the applicants to the High CourtRelease on acquittal