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State of Tamilnadu - Section

Section 44 in Tamil Nadu Panchayats (Elections) Rules, 1995

44. Facilities for women electors.

(1)Where a polling station is for both men and women electors, the Presiding Officer may direct that they shall be admitted into the polling station alternately in separate batches.
(2)The Returning Officer or the Presiding Officer may appoint a woman to serve as an attendant at any polling station to assist women electors and also to assist the Presiding Officer, in taking the poll in respect of women electors generally and in particular to help in searching any woman elector in case it becomes necessary.