Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(5) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (5)to institute courses of study and to hold examinations for and to confer degrees, diplomas, certificates and other academic distinctions;
