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State of Odisha - Section

Section 14 in The Orissa Staff Selection Commission Rules, 1993

14. Selection of candidates.

- The following guidelines shall be followed in conducting recruitment to various posts and services by the Commission, namely:
(i)There shall be a written test for every category of recruitment;
(ii)In addition to the written test, viva voce test may be conducted by the Commission if it is satisfied that such test is necessary to select candidates for the post for which examination is held;
(iii)Method of central evaluation of answer papers shall be such as may be decided by the Commission:
(iv)If two or more candidates have obtained equal marks in the aggregate, the order of merit shall be determined in accordance with the marks secured by such candidates in their respective academic career and if the marks thus secured are equal then the merit shall be decided according to their seniority in age;
(v)Any other standard and syllabus prescribed by the Government, if any, for any particular Post/Service from time to time shall be adopted.