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State of Rajasthan - Section

Section 14 in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

14. Medical Examination Fee.

- Candidates who may be required to appear before a Medical Board shall pay to the President of the Medical Board in cash a non-refundable fee of Rs. 16/- or Rs. 8/- if they are members of the Scheduled Castes/Tribes, before the Medical examination is held.