Section 39 in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965
39. Section 39: Assessment of compensation.
- From the statement in KUZA Form 29 and the khatami in force on the date of publication of the notification under Section 35, the Compensation Officer shall prepare a draft compensation statement in KUZA Form No. 30 for each bhumidhar separately After thoroughly checking this, the Compensation Officer shall affix his signature on the statement.
