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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(5)(c) in The Jharkhand Law Officers (Engagement) Rules, 2018

(c)For Additional Public Prosecutor-The District Magistrate, the Superintendent of Police and the Public Prosecutor of the concerned District.