Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 28 in Insurance Regulatory and Development Authority of India (Third Party Administrators - Health Services) Regulations, 2016

28. Regulation 23, Schedule - II (2) (z): Corporate Governance norms for TPAs