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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(1)(c) in The New Delhi Municipal Council Act, 1994

(c)the qualifications of candidates for appointment to posts specified in section 33 and to posts dealt with in the Schedule of posts referred to in sub-section (1) of section 34 and the manner of selection for appointments to such posts;