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State of Maharashtra - Section

Section 27 in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

27. Repeal and saving.—

(1)Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Ordinance, 1980 is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken (including any rule, regulation, notification or order issued or any appointment made) under the said Ordinance shall be deemed to have been done or taken, issued or made, as the case may be, under the corresponding provisions of this Act.