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State of Maharashtra - Section

Section 53 in The Maharashtra Electricity (Supply) Rules, 1963

53. Form of Annual Financial Statement.

- The Annual Financial Statement to be submitted by the Board to the Government under section 61 shall be in the Form specified in Appendix 'A'. It shall also contain (a) a descriptive itemised review of the activities of the Board during the current year, and (b) a descriptive itemised statement of the various major schemes proposed to be taken by the Board for execution in the next year, to which the said Statement pertains.