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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(20) in Sardar Patel University Act, 1955

(20)"teacher" means a professor, reader or lecturer, imparting instruction or guiding research in the University, an affiliated college, or recognised institution or such other person as may be declared to be a teacher by the Statutes;