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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(4)(b) in National Housing Bank (Officers') Service Regulations, 1997

(b)Officer in various grades/scale may be reimbursed the actual hotel expenses, restricting to single room accommodation charges in ITDC Hotels, subject to the limits as given below: