Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 37 in The Bihar Private Forest Act, 1947 37. Demarcation of private protected forests. - The Forest Officer shall demarcate the private protected forest or portion of the private protected forest for which he is appointed in such manner as the [State] [ Substituted by A.L.O.] Government may by general or special order direct.
