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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1)(f) in Arunachal Pradesh University of Studies Act, 2012

(f)To determine, demand and receive fees, bills, invoices and collect charges to fulfill the objects of University, as the case may be;