Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(3)(iv) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989 (iv)that adequate provisions are made for sanitation, ventilation, light, drinking water and toilet etc.;