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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(6) in Bihar Anti Terrorist Squad Rules, 2014

(6)The appointment to the posts of technical staff and Grade-4 Staff shall be done by due selection process referred at appendix VII D. Provisions under the policy of the State Government regarding reservation shall be adhered to in the matters of appointment.