Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(a) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960 (a)that the cargo boat is in good order and is suitable for the conveyance of cargo within or partly within-and partly without the port limits;
