Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Jammu-Kashmir - Subsection Section 68(1) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013 (1)The Government may, by notification in the Government Gazette, make rules to carry out the purposes of the Act.
