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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(3)(a) in West Bengal Workmen's House-Rent Allowance Rules, 1975

(a)the Controlling Authority shall forward all the records of the case against which the appeal has been preferred, to the appellate authority; and