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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(2)If any question arises as to whether a voter was present at the polling station before it was closed, it shall be decided by the Presiding Officer whose decision shall be final.