Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Jharkhand - Subsection Section 53(d) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992 (d)The District Judge may effect transfer within his own jurisdiction including the transfer of office bearers of any Association or Union.
