Kerala High Court
Rds Project Ltd vs Central Public Works Department(Cpwd) on 12 August, 2021
Author: T.R.Ravi
Bench: T.R.Ravi
WP(C) No.12029/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
Thursday, the 12th day of August 2021 / 21st Sravana, 1943
WP(C) NO. 12029 OF 2021(C)
PETITIONER:
M/S. RDS PROJECT LTD HEAD OFFICE:427, SOMDUTT CHAMBERS-II, 9,
BHIKAJICAMA PLACE, NEW DELHI-110066, REGIONAL OFFICE AT SHIHAB
THANGAL ROAD, PANAMPILLY NAGAR, KOCHI-682019, REPRESENTED BY ITS
ASSOCIATE DIRECTOR, MR.AMIT VARGHESE JOSEPH, AGED 30 YEARS,
S/O.DR.JOSEPH VARGHESE.
RESPONDENTS:
1. CENTRAL PUBLIC WORKS DEPARTMENT(CPWD), REPRESENTED BY ITS EXECUTIVE
ENGINEER, IISER TVM PROJECT DIVISION-1, MELETHUMELE, VATTIYOORKAVU
P.O., THIRUVANANTHAPURAM-695013.
2. THE EXECUTIVE ENGINEER, IISER TVM PROJECT DIVISION-1, MELETHUMELE,
VATTIYOORKAVU P.O., THIRUVANANTHAPURAM-695013.
3. INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH, (IISER)
MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551, REPRESENTED BY
ITS REGISTRAR.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents to pay half of the amount of the amount
shown in Exhibit P-4 pending disposal of this writ petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
03-08-2021 and upon hearing the arguments of M/S.DEEPU THANKAN, UMMUL FIDA
& LAKSHMI SREEDHAR, Advocates for the petitioners, ASSISTANT SOLICITOR
GENERAL for R1 & R2, SRI.MILLU DANDAPANI, STANDING COUNSEL for R3, the
court passed the following:
WP(C) No.12029/2021 2/2
T.R. Ravi , J.
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WP (C). No. 12029 of 2021
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Dated this the 12th day of August 2021.
ORDER
The Central Public Works Department (CPWD) to release another amount of Rs. 2 Crores to the petitioner within a period of three weeks. The CPWD shall file a statement stating whether the CPWD has directed the petitioner to carry out any repair works in the work carried out on behalf of IISER and if so, the approximate value of the said work.
Post on 08.09.2021.
Sd/-
T. R. RAVI JUDGE avs 12-08-2021 /True Copy/ Assistant Registrar