Supreme Court - Daily Orders
Gautam Ghosh vs The State Of West Bengal on 27 October, 2015
Bench: J. Chelameswar, Adarsh Kumar Goel
CHAMBER MATTER SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No. 612/2015 In Crl.A. No. 1221/2011
GAUTAM GHOSH Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL & ANR Respondent(s)
Date : 27/10/2015 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with R.P. (Crl.)No.293/2015 in Criminal Appeal No.1220/2011 and connected matters.
[O.P. SHARMA] [INDU BALA KAPUR] AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.10.27 17:16:05 IST Reason: