Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0(6)] [Section 0] [Entire Act] Union of India - Subsection Section 0(6)(6) in UGC (Institutions Deemed to be Universities) Regulations, 2019 6.04.2Any Sponsoring body shall submit the application consisting of the following: