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Telangana High Court

Jadhav Mamatha vs The State Of Telangana on 22 September, 2022

Author: P. Madhavi Devi

Bench: P. Madhavi Devi

      THE HONOURABLE SMT. JUSTICE P. MADHAVI DEVI


                  WRIT PETITION NO.36578 OF 2022


                                 ORDER

In this Writ Petition, the petitioner is seeking a Writ of Mandamus declaring the action of the respondents in issuing posting orders in Proc.No.ES/SC/ZII/SUPE/0002, dt.08.01.2022 allotting her beyond Zone-II Basar in spite of her original allocation to Zone-II Basar by the proceedings dt.06.01.2022 contrary to G.O.Ms.No.317, GAD, dt.06.12.2021, as illegal and arbitrary.

2. The petitioner submitted that she has been originally allotted to Zone-II Basara based on her seniority as per the allocation order issued in proceedings dt.06.01.2022 by the 4th respondent. But subsequently, her original allotment has been changed and by the proceedings dt.08.01.2022 of the 4th respondent, she has been posted to the Office of the SPD, SSA, Hyderabad which is beyond Zone-II and according to the petitioner, SPD, SSA, Hyderabad is under Zone-VI. It is submitted that against the said posting orders dt.08.01.2022, the petitioner has filed an appeal before the 3rd respondent on 10.01.2022 and the same is pending consideration.

W.P.No.36578 of 2022

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3. Learned counsel for the petitioner prayed that the respondents 2 and 3 may be directed to consider the said appeal and pass appropriate orders thereon within a fixed time frame.

4. Learned Government Pleader for Services-I is heard.

5. Having regard to the fact that the appeal filed by the petitioner is dt.10.01.2022 and is pending consideration by respondents 2 and 3 herein, the respondents 2 and 3 are directed to consider the said appeal and pass appropriate orders thereon within a period of four (4) weeks from the date of receipt of a copy of this order.

6. The Writ Petition is accordingly disposed of. No order as to costs.

7. Pending miscellaneous petitions, if any, in this Writ Petition shall stand closed.

___________________________ JUSTICE P. MADHAVI DEVI Date: 22.09.2022 Svv