Section 1(3) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964
(3)It shall, unless otherwise specifically provided in this Act, come into force on such [date as may be fixed by notification by the Government.] [8th February, 1965, vide Notification No. TNC/NTF-1/65 dated 3rd February, 1965 published in the Official Gazette, Series I No. 5 dated 5-2-1965.]
