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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(e) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(e)"Compensatory afforestation" means afforestation done in lieu of the diversion of forest land for non-forestry use under the Jammu and Kashmir Forest (Conservation) Act, 1997 ;