Madhya Pradesh High Court
The State Of Madhya Pradesh vs M/S Smec International Pvt. Ltd on 7 October, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
AA No. 266 of 2023
(THE STATE OF MADHYA PRADESH Vs M/S SMEC INTERNATIONAL PVT. LTD)
Dated : 07-10-2023
Shri G.P. Singh - Government Advocate for the appellant/State.
Let notice be issued to the respondent on payment of process fee within
seven working days, failing which appeal shall stand dismissed without reference to the Court.
Let record of Court below be requisitioned.
(SHEEL NAGU) (HIRDESH)
JUDGE JUDGE
vai
Signature Not Verified
Signed by: VAISHALI
AGRAWAL
Signing time: 09-Oct-23
10:17:53 AM