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State of Tamilnadu - Section

Section 37 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

37.

On the completion of the course of study by the first batch of students and on their appearing for the university examinations the management of the college may make an application to the University for grant of full affiliation of the B.Pharmacy course of study. The University shall, after satisfying itself as to the performance of the college during the previous four years and subject to the statutes and procedures as in force from time to time grant full affiliation to the B.Pharmacy degree course of study.M. Pharmacy